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[Cites 0, Cited by 0] [Section 39(3)] [Section 39] [Entire Act]

State of Tamilnadu - Subsection

Section 39(3)(ii) in Tamil Nadu Combined Development and Building Rules, 2019

(ii)In the event of the road width being less than the qualifying width in certain portions then the total length of such portions shall not be more than 10% of the prescribed length. In such cases the average road width for the prescribed length shall be equal or above the qualifying width.