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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(a) in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

(a)ascertain whether there is, or has been during the voyage, any infectious disease on board. If there is, or has been, and the disease is of a serious nature as laid down in the quarantine rules, he shall anchor the vessel, hoist the quarantine signal and carry out the instructions contained in the said quarantine rules in this respect; and