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Union of India - Section

Section 36 in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

36. Pilots to ascertain quarantine and security compliance.

- A Pilot on boarding an inward bound vessel, shall -
(a)ascertain whether there is, or has been during the voyage, any infectious disease on board. If there is, or has been, and the disease is of a serious nature as laid down in the quarantine rules, he shall anchor the vessel, hoist the quarantine signal and carry out the instructions contained in the said quarantine rules in this respect; and
(b)ascertain the vessel's present draught and see that both anchors are clear to be let go; see that the national Ensign is hoisted and the flags denoting the name of the vessel and any other signals, as required by Port rules from time to time, are hoisted in such a manner as to be clearly seen from the Port signal station.
Part-VI Administrative Procedures