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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Tamilnadu - Subsection

Section 60(1) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(1)Any member of the general body of the Distributory Committee may file his nomination in Form-5 for the office of President or member, proposed by one member of the general body of the Distributory Committee to the Returning Officer appointed by the Collector.