Bombay High Court
Salvi Builders And Developerse And Anr vs Ashfaq Shaikh And Anr on 8 March, 2023
Author: Amit Borkar
Bench: Amit Borkar
Board Sr.No.:-115
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 1750 OF 2009
Salvi Builders And Developers And Anr ....PETITIONER
V/S
Akil Amir Tole And Anr ....RESPONDENT
WITH CR. REVISION APPLN. NO. 215 OF 2009 Salvi Builders And Developers And Anr ....APPLICANT V/S Laxman Bijam And Anr ....RESPONDENT WITH CR. REVISION APPLN. NO. 218 OF 2009 Salvi Builders And Developers And Anr ....APPLICANT V/S Fakir Mohamad Yusuf Khot And Anr ....RESPONDENT WITH CR. REVISION APPLN. NO. 214 OF 2009 Salvi Builders And Developers And Anr ....APPLICANT V/S Prabhakar G. Sawant And Anr ....RESPONDENT WITH CR. REVISION APPLN. NO. 211 OF 2009 Page 1/4 ::: Uploaded on - 08/03/2023 ::: Downloaded on - 09/03/2023 18:47:08 ::: Salvi Builders And Developers ....APPLICANT V/S Nisar Ahmed Abdulla Kudalkar And Anr ....RESPONDENT WITH CR. REVISION APPLN. NO. 213 OF 2009 Salvi Builders And Developoers And Anr ....APPLICANT V/S Shaikh Mohamad Tarik S. And Anr ....RESPONDENT WITH CR. REVISION APPLN. NO. 210 OF 2009 Salvi Builders And Developers And Anr ....APPLICANT V/S Hamid Khan Idris Khan ....RESPONDENT WITH CR. REVISION APPLN. NO. 217 OF 2009 Salvi Builders And Developers And Anr ....APPLICANT V/S Aziz Usman Khot And Anr ....RESPONDENT WITH CR. REVISION APPLN. NO. 219 OF 2009 Salvi Builders And Developoers ....APPLICANT V/S Abdul Shakoor S. Muzawar ....RESPONDENT WITH CR. REVISION APPLN. NO. 209 OF 2009 Page 2/4 ::: Uploaded on - 08/03/2023 ::: Downloaded on - 09/03/2023 18:47:08 ::: Salvi Builders And Developers And Ors. ....APPLICANT V/S Rajnath N. Kumar ....RESPONDENT WITH CR. REVISION APPLN. NO. 216 OF 2009 Salvi Builders And Developers And Anr ....APPLICANT V/S Mukhtaralam S. Shaikh And Anr ....RESPONDENT WITH CR. WRIT PETITION NO. 1751 OF 2009 Salvi Builders And Developers ....PETITIONER V/S Asif Amir Tole And Anr ....RESPONDENT WITH CR. REVISION APPLN. NO. 212 OF 2009 Salvi Builders And Developerse And Anr ....APPLICANT V/S Ashfaq Shaikh And Anr ....RESPONDENT None for the Petitioner Mr. T. Rajaram Mohan Roy for Respondent no. 1 Mr. A. R. Patil APP for the State CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 8th March, 2023 Page 3/4 ::: Uploaded on - 08/03/2023 ::: Downloaded on - 09/03/2023 18:47:08 ::: P.C. :
S. O. to 29/03/2023 .
( FOR REGISTRAR JUDICIAL - I ) Page 4/4 ::: Uploaded on - 08/03/2023 ::: Downloaded on - 09/03/2023 18:47:08 :::