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State of Rajasthan - Section

Section 51 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

51. Adjustment of pay and allowances on change of charge when takes effect.

- An employee shall commence to earn the pay and allowances of a post to which he is appointed as from the date on which he assumes the duties of the post, if the charge is transferred before noon of the date and from the following working date, if the charge is taken over in the afternoon of that date.