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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(4)(e) in Indian Medicine Central Council (Minimum Standards of under-graduate Sowa-Rigpa Medical Education) Regulations, 2017

(e)training of surgical treatment such as golden needle therapy, healing through copper cupping, use of Moxabustion, venesuction (bloodletting), preparation of medicinal bath, mild massage therapy and spring water therapy;