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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(2) in Andhra Pradesh Para Medical Board Rules, 2006

(2)One copy of the Certificate of Recognition shall be displayed prominently at the reception/ entrance of the Institution. The Secretary shall clearly specify in the certificate the course of training under which the Institution is recognized, with intake capacity.