Section 199(2)(xxii) in The Goa, Daman And Diu Land Revenue Code, 1968

[Cites 0, Cited by 0] [Section 199(2)] [Section 199] [Entire Act]

(xxii)under sub-section (1) of section 69, the rules for dividing the lands to be settled into groups and fixing the standard rates for each group;

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