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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(1) in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010

(1)Every generator of waste shall at source, segregate the municipal solid wastes into the groups of organic, inorganic, recyclables and hazardous wastes.Explanation. - Schedule-1 provides examples of each category of the waste. The lists are illustrative and not exhaustive.