Section 13(2) in The National Security Guard Rules, 1987
(2)The responsibility for the command, discipline, moral and administration shall -(a)in the case of Additional Director-General, extend to all groups, units, headquarters, establishments and Security Guard personnel placed under him and within the area that may be assigned to him;(b)in the case of Inspector-General, extend to all groups, units, headquarters, establishments and Security Guard personnel placed under him and within the area that may be assigned to him;(c)in the case of Deputy Inspector-General, extend to all the groups, other personnel and units placed under him and within the area that may be assigned to him; and(d)in the case of a Commander, extend to the group or unit placed under him and within the area assigned to him.
