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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(a) in The National Security Guard Rules, 1987

(a)in the case of Additional Director-General, extend to all groups, units, headquarters, establishments and Security Guard personnel placed under him and within the area that may be assigned to him;