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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Assam - Subsection

Section 17(3) in The Assam (Management, Function and Responsibilities of Special School, Children's Home and Observations Homes) Rules, 1976

(3)Entries shall be made in such register showing in respect of every such search and inspection-
(a)what articles, if any, are respectively destroyed, sold and stored;
(b)in the case of articles sold, the amount realised for them;
(c)the return to him of any money, valuables or articles at the time of release or otherwise;
(d)all such entries in such register shall be attested by the Superintendent.