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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Assam - Subsection

Section 17(3)(d) in The Assam (Management, Function and Responsibilities of Special School, Children's Home and Observations Homes) Rules, 1976

(d)all such entries in such register shall be attested by the Superintendent.