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[Cites 0, Cited by 0] [Section 207(1)] [Section 207] [Entire Act]

State of Mizoram - Subsection

Section 207(1)(f) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(f)without the authority destroys, takes, opens or otherwise interferes with any ballot box or ballot papers then in use for the purposes of the election, or