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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Jharkhand - Subsection

Section 15(a) in Jharkhand Tourist Places (Protection and Maintenance) Act, 2015

(a)Spreading waste (Plates, Plastic wrappers and bags etc.) at a Tourist Place is being prohibited. Waste materials can only be thrown in the Dustbin. Any person found throwing waste, except in the dustbin, at a tourist place may be charged a fine upto Rs. 3000 (Three Thousand) either by the competent authority or by the officer nominated/appointed for the purpose of the act by the competent authority.