Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 15 in Jharkhand Tourist Places (Protection and Maintenance) Act, 2015

15.

(a)Spreading waste (Plates, Plastic wrappers and bags etc.) at a Tourist Place is being prohibited. Waste materials can only be thrown in the Dustbin. Any person found throwing waste, except in the dustbin, at a tourist place may be charged a fine upto Rs. 3000 (Three Thousand) either by the competent authority or by the officer nominated/appointed for the purpose of the act by the competent authority.
(b)The Department will construct/provide dustbin at all tourist place of the state within One year from the date of enactment of the act.