Bombay High Court
Vijaykumar Dattatraya Rawoot vs Ratnakar Gajanan Dolas on 28 June, 2022
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 2384 OF 2022
In
GUARDIANSHIP PETITION. 8 OF 2021
Vijaykumar Dattatraya Rawoot ....PETITIONER
V/S
Ratnakar Gajanan Dolas ....RESPONDENT
WITH INTERIM APPLICATION LODGING NO. 2092 OF 2022 In GUARDIANSHIP PETITION. 8 OF 2021 Ratnakar Gajanan Dolas ....PETITIONER V/S Vijaykumar Dattatraya Rawoot ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 2390 OF 2022 In GUARDIANSHIP PETITION. 8 OF 2021 Vijaykumar Dattatraya Rawoot ....PETITIONER V/S Ratnakar Gajanan Dolas ....RESPONDENT W3LEGAL LLP for applicant for Respondent CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA J DATE : 28th June, 2022 Page 1/2 ::: Uploaded on - 28/06/2022 ::: Downloaded on - 29/06/2022 08:10:16 ::: P.C. :
S. O. to 30/06/2022 ( H. O. B.).
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 28/06/2022 ::: Downloaded on - 29/06/2022 08:10:16 :::