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State of Uttar Pradesh - Section

Section 1 in The U.P. Bhoodan Yagna Act, 1952

1. Short title, extent and commencement.

(1)This Act may be called the Uttar Pradesh Bhoodan Yagna Act, 1952.
(2)It extends to the whole of the Uttar Pradesh.
(3)[* * *] [Sub-section (3) omitted by U.P. Act 52 of 1976, vide Schedule, Serial No. 8 (w.e.f. 15th Oct, 1976).].