Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Uttar Pradesh - Subsection Section 1(3) in The U.P. Bhoodan Yagna Act, 1952 (3)[* * *] [Sub-section (3) omitted by U.P. Act 52 of 1976, vide Schedule, Serial No. 8 (w.e.f. 15th Oct, 1976).].
