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State of Madhya Pradesh - Section

Section 4 in The M.P. Civil Services (Pension) Rules, 1976

4. Allocated Patwaris from V.P. Region-

(a)who were in service of Rewa and Nagod States, w.e.f. the date of appointment.
(b)Patwaris of covenanting units of Unites States of V.P. other than Rewa and Nagod States, w.e.f. 9-8-48.
(c)Patwaris who were appointed on or after 9th August, 1948 but before 14th August, 1950 (the date from which C.S.P. were made applicable to the employee of Part 'C' State of V.P.) w.e.f. the date of appointment.
(d)Patwaris appointed on or after 14th August, 1950 w.e.f. 1st November, 1956]