Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(c) in The M.P. Civil Services (Pension) Rules, 1976

(c)Patwaris who were appointed on or after 9th August, 1948 but before 14th August, 1950 (the date from which C.S.P. were made applicable to the employee of Part 'C' State of V.P.) w.e.f. the date of appointment.