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State of Bihar - Section

Section 1 in Bihar Tourism Cadre Rules, 2013

1. Short title, extent and commencement.

(1)These rules may be called Bihar Tourism Cadre Rules, 2013.
(2)It shall extend to the whole of the state in which Tourism Directorate under the Department of Tourism of the Government of Bihar and all Tourist Information Centers run by it, are included.
(3)It shall come in to force with immediate effect.