Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Bihar - Subsection Section 1(2) in Bihar Tourism Cadre Rules, 2013 (2)It shall extend to the whole of the state in which Tourism Directorate under the Department of Tourism of the Government of Bihar and all Tourist Information Centers run by it, are included.
