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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Tamilnadu - Subsection

Section 55(1) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(1)The licensee shall provide suitable means of drainage to the building and also sanitary conveniences of such description and design as may be prescribed on the recommendation of the Public Works Department Authority concerned who has to issue the structural soundness certificate of the building for the exclusive use of each sex according to the scale indicated below and shall cause the same to be maintained in good order and sanitary condition:-Scale of sanitary accommodation to be provided:-Men-Urinals-One stall (seat) for every hundred persons.Latrines-One stall (seat) for every two hundred persons.Women-Same scale as for men.