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State of Tamilnadu - Section

Section 55 in The Tamil Nadu Cinemas (Regulation) Rules, 1957

55.

(1)The licensee shall provide suitable means of drainage to the building and also sanitary conveniences of such description and design as may be prescribed on the recommendation of the Public Works Department Authority concerned who has to issue the structural soundness certificate of the building for the exclusive use of each sex according to the scale indicated below and shall cause the same to be maintained in good order and sanitary condition:-Scale of sanitary accommodation to be provided:-Men-Urinals-One stall (seat) for every hundred persons.Latrines-One stall (seat) for every two hundred persons.Women-Same scale as for men.
(2)[ Notwithstanding anything contained in sub-rule (1), the requirements for fitments for drainage and sanitation in respect of the building constructed or reconstructed after the 1st April 1975 shall be as follows:-] [Substituted by G.O. Ms. No. 3225, Home, dated the 21st December 1976]Requirement for Fitments
SI. No. Fitments Male Public Female Public Male Staff Female Staff
(1) (2) (3) (4) (5) (6)
1. Water Closets 1 for every 100 persons upto 400 persons 2 For every 100 persons upto 200 persons 1 for 1-15 persons 1 for 1-12 persons
For above 400 persons add at the rate of 1 forevery 250 persons or part thereof For above 200 persons add at the rate of 1 forevery 100 persons or part thereof 2 for 16-35 persons 2 for 13 to 25 persons
2. Ablution Taps 1 in each water closet 1 in each water closet 1 in each water closet 1 in each water closet
3. Urinals 1 for 4-50 persons or part thereof Nil Upto 6 persons,1 for 7-20 persons and2for 21-45 Persons Nil
4. Wash Basins 1 for every 200 persons or part thereof 1 for every 200 persons or part thereof 1 for 1 15 persons2 for 16-35 persons 1 for 1-12 persons2 for 13-25 persons