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[Cites 0, Cited by 0] [Section 174(3)] [Section 174] [Entire Act]

State of Maharashtra - Subsection

Section 174(3)(iv) in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

(iv)Cultural Activities : A student must have participated in the Inter-Collegiate competitions organised by the University in dramatics, elocution, group dance, music, painting etc.