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[Cites 0, Cited by 0] [Section 174] [Entire Act]

State of Maharashtra - Subsection

Section 174(3) in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

(3)Nine othersThe election shall be held in the meeting of the Students' Council in the manner prescribed by statutes 378-394.For purposes of this Statute members of the Council representing the four activities shall be those who have participated in one or more of the four activities mentioned in section 34( 1) (vi) of the Act at least once, in the manner given below :-
(i)Sports : A student must have participated at least once in either Inter-Collegiate or Inter-University Tournaments.
(ii)National Service Scheme : A student must have participated in the National Service Scheme programmes organised by the College or University and attended prescribed hours of work under the Scheme.
(iii)National Cadet Corps : A student must have been enrolled in the National Cadet Corps and attended at least 75 per cent of the parades and one camp organised by N.C.C. authorities.
(iv)Cultural Activities : A student must have participated in the Inter-Collegiate competitions organised by the University in dramatics, elocution, group dance, music, painting etc.
A student in order to become eligible for election under the four activities referred to above shall produce a certificate from the Principal/Head of the College or/institution or Department.Rules and procedure and conduct of business to be followed at the meetings of the Students' Council and the Students' Executive Union.(Section 34(4)of the Act)