Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Kerala - Subsection

Section 28(2) in Kerala University of Health Sciences Act, 2010

(2)The Board of Studies shall consist of,-
(a)the Head of the University department or institution in the relevant subject:
Provided that, where there is no University department in the subject, a person nominated by the Vice-Chancellor from among the Heads of the Departments from an affiliated college having post graduate teaching experience in that subject;
(b)six Heads of Departments in affiliated colleges, other than Principals, having not less than ten years teaching experience, nominated by the Vice Chancellor;
(c)two post graduate teachers having not less than ten years of teaching experience from among the teachers of affiliated Government Colleges, one of them preferably a woman nominated by the Vice-Chancellor;
(d)two eminent persons nominated by Vice-Chancellor, who are-
(i)cither Professors or Associate Professors in other Universities; or
(ii)persons with relevant experience of not less than ten years in national laboratories or research institutions or recognised institutions; or
(iii)experts in related field, having published
(a)at least one' book in the relevant subject; or
(b)four research papers in indexed national or international journals.