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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Kerala - Subsection

Section 28(2)(c) in Kerala University of Health Sciences Act, 2010

(c)two post graduate teachers having not less than ten years of teaching experience from among the teachers of affiliated Government Colleges, one of them preferably a woman nominated by the Vice-Chancellor;