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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(4)(b) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(b)The floor ground under and in the immediate vicinity of every trough, tap, jet, wash-basin, stand-pipe and shower shall be so laid or finished as to provide a smooth-impervious surface and shall be adequately drained.