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Rajasthan High Court - Jodhpur

Hemendra Prajapat vs State Of Rajasthan on 19 December, 2022

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 13762/2022 Suseel Kumar

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 13627/2022 Manul Verma

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 13991/2022 Shubham Swarnakar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14041/2022 Hemendra Prajapat

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14050/2022 Priyanka Meena

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14098/2022 Neena Goyal

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14111/2022 Ramswaroop (Downloaded on 20/12/2022 at 12:11:04 AM) (2 of 9) [CW-13762/2022]

----Petitioner Versus Rajasthan Staff Selection Board, Jaipur

----Respondent S.B. Civil Writ Petition No. 14138/2022 Deepak Gehlot

----Petitioner Versus Rajasthan Subordinate And Ministerial Service Selection Board,

----Respondent S.B. Civil Writ Petition No. 14262/2022 Sunil Meghwal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14361/2022 Ammir Khan

----Petitioner Versus The State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14425/2022 Deepak Tomar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14439/2022 Preeti Yadav

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14474/2022 Mandeep Singh Jodha

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14520/2022 (Downloaded on 20/12/2022 at 12:11:04 AM) (3 of 9) [CW-13762/2022] Hemant Kumar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14532/2022 Kulshreshth Mewara

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14685/2022 Raja Ram Vishnoi

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14692/2022 Virendra Singh

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14720/2022 Abhishek Paneri

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14779/2022 Mayank Dave

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14837/2022 Prabhat Dhaka

----Petitioner Versus State Of Rajasthan

----Respondent (Downloaded on 20/12/2022 at 12:11:04 AM) (4 of 9) [CW-13762/2022] S.B. Civil Writ Petition No. 14838/2022 Umesh Mewara

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14879/2022 Rahul Jalandhra

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14892/2022 Shivam Didel

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14903/2022 Jhunja Ram

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14946/2022 Ravi Prakash Bhadu

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14963/2022 Rahul Bhati

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 14982/2022 Jaideep Choudhary

----Petitioner Versus State Of Rajasthan (Downloaded on 20/12/2022 at 12:11:04 AM) (5 of 9) [CW-13762/2022]

----Respondent S.B. Civil Writ Petition No. 15024/2022 Sanjay Meena

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 15026/2022 Arvind Kumar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 15043/2022 Deepak Kumar Joshi

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 15137/2022 Gajendra Singh

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 15316/2022 Kanhaiya Lal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 15412/2022 Manasvi Sukhwal

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 15505/2022 Deepak Patidar

----Petitioner Versus (Downloaded on 20/12/2022 at 12:11:04 AM) (6 of 9) [CW-13762/2022] State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 15560/2022 Chetan Raj

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 15561/2022 Ajay Rathi

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 15586/2022 Veer Raj Singh Sisodiya

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 15823/2022 Vikas Sisodiya

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 16105/2022 Ashok Vishnoi

----Petitioner Versus Rajasthan Staff Selection Board, Jaipur

----Respondent S.B. Civil Writ Petition No. 16295/2022 Jeetender Singh

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 16369/2022 Nitesh

----Petitioner (Downloaded on 20/12/2022 at 12:11:04 AM) (7 of 9) [CW-13762/2022] Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 16445/2022 Vikas Kumar

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 16748/2022 Hitesh Yadav

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 16913/2022 Ashok Kumar

----Petitioner Versus Rajasthan Staff Selection Board

----Respondent S.B. Civil Writ Petition No. 17571/2022 Ram Jeewan

----Petitioner Versus State of Rajasthan

----Respondent S.B. Civil Writ Petition No. 17704/2022 Mukesh Kumar Jat

----Petitioner Versus State of Rajasthan

----Respondent S.B. Civil Writ Petition No. 17713/2022 Kuldeep Sharma

----Petitioner Versus State of Rajasthan

----Respondent (Downloaded on 20/12/2022 at 12:11:04 AM) (8 of 9) [CW-13762/2022] S.B. Civil Writ Petition No. 17931/2022 Mangi Lal Bhatnagar

----Petitioner Versus State of Rajasthan

----Respondent For Petitioner(s) : Mr. Mohit Sharma Mr. Deepak Vyas Mr. Mahaveer Bishnoi Mr. Piyush Chouhan Mr. Shrawan Singh Nirban Mr. Om Rajpurohit Mr. Om Prakash Kumawat Mr. Sanjeev Kumar Mr. Mahipal Rajpurohit Mr. Priyank Kewaliya Mr. Suresh Khadav Mr. Sushil Kumar Prajapati Mr. Tanwar Singh Mr. Bharat Shrimali Mr. D.S. Gharsana Mr. Pawan Singh Mr. Manish Patel Mr. R.J. Punia Mr. Hapu Ram Vishnoi For Respondent(s) : Mr. Mrigraj Singh Mr. Hemant Choudhary Mr. Vinit Sanadhya Mr. M.S. Bhati Mr. Kunal Upadhyay for Mr. Sunil Beniwal, AAG JUSTICE DINESH MEHTA Order 19/12/2022

1. Learned counsel for the petitioners submits that in a bunch of identical writ petitions led being S.B. Civil Writ Petition No.13994/2022 : Rajkumar Bairwa Vs. State of Raj., pending at Jaipur Bench of this Court, on 14.12.2022, the following interim order has been passed:

(Downloaded on 20/12/2022 at 12:11:04 AM)
(9 of 9) [CW-13762/2022] "In the meanwhile, petitioners are permitted to appear before the Rajasthan Staff Selection Board for their document verification and the same may be permitted by respondents."

2. List this case on 09.01.2023.

3. Meanwhile, the petitioner shall be permitted to appear in document verification to be conducted by the Rajasthan Staff Selection Board in relation to recruitment of the Basic Computer Instructor.

4. It will be required of the Staff Selection Board to notify the date of document verification latest by 31.12.2022 and the document verification shall be held latest by 15.01.2023.

(DINESH MEHTA),J 49-92, 154, 156, 157 & 161-Ramesh/-

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