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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Meghalaya - Subsection

Section 36(2) in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988

(2)After approval of the budget estimates by the Board, four copies of final budget proposals incorporating therein such modifications as have been decided upon by the Board, shall be submitted to the Government by the 15th October each year.