Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Meghalaya - Section

Section 36 in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988

36. Submission of budget estimate to the Board and to the Government.

(1)The budget estimate complied in accordance with Rule 35 shall be placed by the Member-Secretary before the Board by the 5th October each year for approval.
(2)After approval of the budget estimates by the Board, four copies of final budget proposals incorporating therein such modifications as have been decided upon by the Board, shall be submitted to the Government by the 15th October each year.