Section 1 in Uttar Pradesh Intermediate Education Act, 1921
1. Short title, extent and commencement
. - (1) This Act may be called the Intermediate Education Act, 1921.(2)It shall extend to the whole of Uttar Pradesh.(3)It shall come into force on such date [date] [The Act came into force on April 1, 1922; vide Notification No. 726/XV, dated March 7, 1922.] as the State Government may by notification in the Official Gazette, direct.
