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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1) in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

(1)First Professional Examination. - (a) The First Professional Examination shall consist of the following subjects:-
(i)Anatomy
(ii)Physiology including Biochemistry
(iii)Pharmacy
(iv)Materia Medica
(v)Organa of Medicine
(b)The examination shall be In written, oral and practical
(c)The examination in Anatomy shall consist of-
(i)Two theoretical papers of three hours each of 100 marks
(ii)Oral and Practical Examination of 50 marks each.
(d)The examination in Physiology shall consist of:-
(i)Two theoretical papers of three hours each of 100 marks
(ii)Oral and Practical Examination of 50 marks each.
(e)The examination in Pharmacy shall consist of-
(i)One theoretical paper of three hours of 100 marks
(ii)Oral and Practical Examination of 50 marks each.
(f)The examination in Materia Medica shall consist of-
(i)Two theoretical papers of three hours each of 100 marks
(ii)Oral Examination of 100 marks.
(g)The examination in Organic of Medicine shall consist of-
(i)Two theoretical papers of three hours each of 100 marks
(ii)One Oral Examination of 100 marks.