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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(3)(ii) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(ii)In the absence of suitable candidates available for promotion for the above non-technical posts amongst the Head Ministerial Officers of the Directorate of Orissa Printing and Stationery the said post shall be filled up by candidates from outside by Commission through open advertisement. In such case the candidate should possess the following qualifications and experiences :