Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] Union of India - Subsection Section 57(3) in Income-Tax (Certificate Proceedings) Rules, 1962 (3)Where the sale is in more than one lot, the poundage fee shall be calculated with reference to the sale proceeds of each lot separately.
