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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2) in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

(2)The recommendation of this Screening Committee will be placed before Director, Vigilance for his approval and on his approval appointments shall be made accordingly.