Section 53(8)(a) in Tamil Nadu Co-operative Societies Rules, 1988

[Cites 0, Cited by 0] [Section 53(8)] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(8)(a) in Tamil Nadu Co-operative Societies Rules, 1988

(a)A ballot paper shall be rejected-

(i)if it bears any mark by which the member who voted can be identified;