Himachal Pradesh High Court
Ramesh Morya vs . State Of H.P & Ors. on 2 September, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Ramesh Morya Vs. State of H.P & ors.
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Cr.A. No.35 of 2022 02.09.2022 Present: Mr.Vivek Sharma, Advocate, for the appellant.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals, Mr. Yudhvir Singh Thakur, Mr. Bhupinder Thakur & Mr. J.S. Guleria, Deputy Advocates Generals and Mr. Rajat Chauhan, Law Officer for the respondents- State.
Cr.M.P No.2308/2022We see no reason to suspend the sentence.
Consequently, the application is dismissed.
Cr.A. No.35/2022Taking into consideration the peculiar facts and circumstances of the case, list the case for hearing on 17.11.2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge September 2, 2022 (Saurav/krt) ::: Downloaded on - 02/09/2022 20:06:23 :::CIS