Himachal Pradesh High Court
Ramesh Morya vs . State Of H.P. on 4 August, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Ramesh Morya vs. State of H.P. .
Cr. A. No. 35/20224.8.2022 Present: Mr. Vivek Sharma, Advocate, for the appellant.
Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Shiv Pal Manhans, Mr. Vinod Thakur, Addl. A.Gs., Mr. Bhupinder Thakur, Mr. Yudhbir Singh Thakur, Dy.A.Gs. & Mr. Rajat Chauhan, Law Officer, for the respondent-State.
Cr.MP No. 2308/2022Notice. Mr. Bhupinder Thakur, learned Deputy Advocate General, appears and waives service of notice on behalf of the respondent. Reply within two weeks.
List on 25.8.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 4.8.2022 (pankaj) ::: Downloaded on - 05/08/2022 20:02:51 :::CIS