Madhya Pradesh High Court
Dr. Jayant Kumar & Ors. vs The State Of M.P. on 8 May, 2023
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 16841 of 2003 (DR. JAYANT KUMAR & ORS. Vs THE STATE OF M.P.) Dated : 08-05-2023 It is submitted that looking to the issue involved, there is no possibility of settlement between the parties.
List before regular Bench.
(SANJAY DWIVEDI) JUDGE sushma Signature Not Verified Signed by: SUSHMA KUSHWAHA Signing time: 5/9/2023 12:56:23 PM