Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in The International Monetary Fund and Bank Act, 1945 (2)It extends to [Subs. by the A.O. 1950, for "all the Provinces of India"][the whole of India; The words "except Part B States" omitted by Act 3 of 1951, s. 3 and the Sch].
