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State of Tamilnadu - Section

Section 8 in Tamil Nadu Regulation of Wood Based Industries Rules, 2010

8. Maintenance of records.

(1)Every licensee shall maintain proper record of the receipt and disposal of timber in Form-IV.
(2)The licensee shall produce the record for scrutiny and checking of the timber, whenever it is required by the Licencing Officer or any other officer authorised by him.