Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Tamilnadu - Subsection Section 8(2) in Tamil Nadu Regulation of Wood Based Industries Rules, 2010 (2)The licensee shall produce the record for scrutiny and checking of the timber, whenever it is required by the Licencing Officer or any other officer authorised by him.
