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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(e) in The Rajasthan Legislative Assembly Pensioner Members (Free Transit by Road Transport Service and Medical Facilities) Rules, 1989

(e)[ "Service bus" includes all kind of buses run by Rajasthan State Road Transport Corporation or bus run on contract basis] [Substituted by Notification G.S.R.90, dated 30.12.1995, Published in Rajasthan Rajpatra (Extraordinary), part IV(ga), dated 30.12.1995, page 189];