Section 2 in The Rajasthan Legislative Assembly Pensioner Members (Free Transit by Road Transport Service and Medical Facilities) Rules, 1989
2. Definitions.
- In these rules, unless the context otherwise requires,-(a)"Act" means the Rajasthan Legislative Assembly ((Officers and Members Emoluments and Pension) Act, 1956;(b)"Pass" means the "Identity-cum-Road Journey Pass" issued under rule 3;(c)"Pensioner Member" means a person who is a recipient of or is entitled to pension under section 4-A of the Act;(d)"Secretary" means the Secretary, Rajasthan Legislative Assembly and specially empowered by the Speaker to perform the functions of the Secretary under these rules;(e)[ "Service bus" includes all kind of buses run by Rajasthan State Road Transport Corporation or bus run on contract basis] [Substituted by Notification G.S.R.90, dated 30.12.1995, Published in Rajasthan Rajpatra (Extraordinary), part IV(ga), dated 30.12.1995, page 189];(f)"State Roadways" means the Rajasthan State Road Transport Corporation Service.
