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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Kerala - Subsection

Section 51(2) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(2)All such orders shall have effect from such date as the Executive Committee may direct, but every order shall be submitted to the General Council during its next succeeding meeting.