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State of Kerala - Section

Section 51 in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

51. Orders.-

(1)The Executive Committee shall have the power to issue orders not inconsistent with the provisions of thisAct, the Statutes, the Ordinances and the Regulations for the guidance and working of Boards and Committees and other bodies constituted under the provisions of thisAct or the Statutes or the Ordinances or the Regulations and for regulating the procedure and conduct of business at meetings of any Authority of the University other than the General Council.
(2)All such orders shall have effect from such date as the Executive Committee may direct, but every order shall be submitted to the General Council during its next succeeding meeting.
(3)The General Council shall have power to cancel or modify any such order.